Dinesh Kumar Singh vs C.B.I. And Another
2013 Latest Caselaw 7408 ALL

Citation : 2013 Latest Caselaw 7408 ALL
Judgement Date : 11 December, 2013

Allahabad High Court

Dinesh Kumar Singh vs C.B.I. And Another on 11 December, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8237 of 2013
 

 
Applicant :- Dinesh Kumar Singh
 
Opposite Party :- C.B.I. And Another
 
Counsel for Applicant :- P. Chakravarty,Ajatshatru Pandey,Brijesh Sahai,Dileep Kumar,Manoj Kumar Jaiswal,Manoj Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Anurag Khanna
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Criminal Misc. Correction Application No. 363101 of 2013.

The correction application is disposed off.

For order see order of date passed on Criminal Misc. Correction Application No. 365038 of 2013 filed in connected Criminal Misc. Bail Application No. 4314 of 2013.

Order Date :- 11.12.2013

Monika

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