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Suleman vs State Of U.P.
2013 Latest Caselaw 7407 ALL

Citation : 2013 Latest Caselaw 7407 ALL
Judgement Date : 11 December, 2013

Allahabad High Court
Suleman vs State Of U.P. on 11 December, 2013
Bench: Amar Saran, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL No. - 858 of 2013
 

 
Appellant :- Suleman
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Bharti,M.J.Akhtar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Mrs. Sunita Agarwal,J.

The appeal is allowed.

For order, see our order of date, passed in connected Capital Case No. 953 of 2013.

Order Date :- 11.12.2013

sfa/

 

 

 
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