Jagdish Prasad Sharma vs State Of U.P. And 3 Others
2013 Latest Caselaw 7385 ALL

Citation : 2013 Latest Caselaw 7385 ALL
Judgement Date : 10 December, 2013

Allahabad High Court

Jagdish Prasad Sharma vs State Of U.P. And 3 Others on 10 December, 2013

Bench: Rajes Kumar, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 55877 of 2013
 

 
Petitioner :- Jagdish Prasad Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudhanshu Pandey
 
Counsel for Respondent :- C.S.C.,Y.S. Bohra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Mahesh Chandra Tripathi,J.

Sri Y.S. Bohra, learned counsel for the respondent, filed short counter affidavit on behalf of respondent no. 4 explaining the delay in making the payment in para-2 of the short counter affidavit.

Sri Pankaj Rai, learned Additional Chief Standing Counsel, states that he may be allowed three days time to file reply to paras-2, 3 and 4 of the short counter affidavit filed by respondent no. 4.

Put up on 16.12.2013 as fresh.

Order Date :- 10.12.2013

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