Smt. Rajesh Kumari And 2 Ors. vs Shyam Lal And 8 Ors.
2013 Latest Caselaw 7362 ALL

Citation : 2013 Latest Caselaw 7362 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

Smt. Rajesh Kumari And 2 Ors. vs Shyam Lal And 8 Ors. on 9 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3288 of 2013
 

 
Appellant :- Smt. Rajesh Kumari And 2 Ors.
 
Respondent :- Shyam Lal And 8 Ors.
 
Counsel for Appellant :- S.P.S. Chauhan
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

List revised.

Nobody is present for the appellant.

The F.A.F.O is dismissed for want of prosecution.

Order Date :- 9.12.2013

Priyanka

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