M/S Bhuneshwar Rice Mill And ... vs State Of U.P. Thru Special Secy. ...
2013 Latest Caselaw 7356 ALL

Citation : 2013 Latest Caselaw 7356 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

M/S Bhuneshwar Rice Mill And ... vs State Of U.P. Thru Special Secy. ... on 9 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 66021 of 2013
 

 
Petitioner :- M/S Bhuneshwar Rice Mill And Another
 
Respondent :- State Of U.P. Thru Special Secy. And 5 Others
 
Counsel for Petitioner :- Mayank Agrawal
 
Counsel for Respondent :- C.S.C.,R.K. Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

After the matter was argued at some length, counsel for the petitioner submits that the writ petition may be dismissed as not pressed.

In view of the aforesaid statement, writ petition is dismissed as not pressed.

Order Date :- 9.12.2013

Priyanka

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