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Sky Enclave Gramin Sahkari Awas ... vs Mr. Ajay Chauhan, Former ...
2013 Latest Caselaw 7345 ALL

Citation : 2013 Latest Caselaw 7345 ALL
Judgement Date : 9 December, 2013

Allahabad High Court
Sky Enclave Gramin Sahkari Awas ... vs Mr. Ajay Chauhan, Former ... on 9 December, 2013
Bench: Sunil Ambwani, Bharat Bhushan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 20446 of 2013
 

 
Petitioner :- Sky Enclave Gramin Sahkari Awas Samiti Ltd.
 
Respondent :- Mr. Ajay Chauhan, Former Collector And 11 Others
 
Counsel for Petitioner :- Shambhu Prasad Sharma,(In Person)
 
Counsel for Respondent :- C.S.C.,A.S.G.I.(2013/6601),B.K. Singh Raghuvanshi
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Bharat Bhushan,J.

Sri Shambhu Prasad Sharma appeared in person.

Sri B.K. Singh Raghuvanshi has filed counter affidavit on behalf of respondent Nos. 10, 11 and 12.

The petitioner is granted three weeks and no more time to file counter affidavit.

List on 23.01.2014.

Order Date :- 9.12.2013

nethra

 

 

 
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