Sanjiv Kumar vs Union Of India Thru Secy. And 6 ...
2013 Latest Caselaw 7342 ALL

Citation : 2013 Latest Caselaw 7342 ALL
Judgement Date : 9 December, 2013

Allahabad High Court

Sanjiv Kumar vs Union Of India Thru Secy. And 6 ... on 9 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 55260 of 2013
 

 
Petitioner :- Sanjiv Kumar
 
Respondent :- Union Of India Thru Secy. And 6 Others
 
Counsel for Petitioner :- Harsh Mani Tiwari,Sunil Kumar Dubey
 
Counsel for Respondent :- A.S.G.I.,R.K.Jaiswal,Saurabh Gour
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Steps for service upon the respondent Nos. 2, 3, 4 and 5 have not been taken.

Petitioner prays for further time.

Let steps be taken within two weeks from today.

The matter shall be listed after service of notice.

Order Date :- 9.12.2013

Priyanka

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