Rahul & Others vs State Of U.P.& Another
2013 Latest Caselaw 7302 ALL

Citation : 2013 Latest Caselaw 7302 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

Rahul & Others vs State Of U.P.& Another on 4 December, 2013

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- APPLICATION U/S 482 No. - 35572 of 2011
 

 
Applicant :- Rahul & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- Ved Prakash Mishra,Anil Kumar Pal,V.P. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant Gupta,J.

As prayed for, three weeks' time is granted to file Counter affidavit. Two weeks thereafter is granted to file rejoinder affidavit.

List this matter in the last week of January,2014.

Interim order , if any , shall continue till the next date of listing.

Order Date :- 4.12.2013

MLK

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