Ishwar Das Soni vs I.O.C. Ltd. And Others
2013 Latest Caselaw 7295 ALL

Citation : 2013 Latest Caselaw 7295 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

Ishwar Das Soni vs I.O.C. Ltd. And Others on 4 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 58592 of 2011
 

 
Petitioner :- Ishwar Das Soni
 
Respondent :- I.O.C. Ltd. And Others
 
Counsel for Petitioner :- Rakesh Kumar,Nisheeth Yadav
 
Counsel for Respondent :- Sri Prakash Padia,C.B.Yadava,Ramanand Pandey,S.C.,Sanjay Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri Rakesh Kumar, learned counsel for the petitioner.

List on 13.12.2013, peremptorily at the top of the cause list.

Order Date :- 4.12.2013

Priyanka

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