M/S Gangwar Electricals Thru ... vs State Of U.P.& 3 Ors.
2013 Latest Caselaw 7293 ALL

Citation : 2013 Latest Caselaw 7293 ALL
Judgement Date : 4 December, 2013

Allahabad High Court

M/S Gangwar Electricals Thru ... vs State Of U.P.& 3 Ors. on 4 December, 2013

Bench: Arun Tandon, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 64850 of 2013
 

 
Petitioner :- M/S Gangwar Electricals Thru Proprietor
 
Respondent :- State Of U.P.& 3 Ors.
 
Counsel for Petitioner :- Raju Singh
 
Counsel for Respondent :- C.S.C.,Satish Mandhyan
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed today is taken on record.

Rejoinder affidavit may be filed by the next date fixed in the matter.

Put up on 11.12.2013.

Order Date :- 4.12.2013

Priyanka

Download the LatestLaws.com Mobile App