M/S Vidya Erectors & Engineers ... vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 7282 ALL

Citation : 2013 Latest Caselaw 7282 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

M/S Vidya Erectors & Engineers ... vs State Of U.P. Thru Prin. Secy. ... on 3 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 7556 of 2013
 

 
Petitioner :- M/S Vidya Erectors & Engineers Pvt. Ltd. Thru Director
 
Respondent :- State Of U.P. Thru Prin. Secy. (Revenue) Civil Sectt. & Ors
 
Counsel for Petitioner :- Sachin Garg,Alok Saran
 
Counsel for Respondent :- C.S.C.,Jay Narayan Pandey
 

 
Hon'ble Sibghat Ullah Khan,J.

Put up on 05.12.2013.

Order Date :- 3.12.2013

mks

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