Banwari Lal vs Deputy Director Of ...
2013 Latest Caselaw 7273 ALL

Citation : 2013 Latest Caselaw 7273 ALL
Judgement Date : 3 December, 2013

Allahabad High Court

Banwari Lal vs Deputy Director Of ... on 3 December, 2013

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- CONSOLIDATION No. - 724 of 2013
 

 
Petitioner :- Banwari Lal
 
Respondent :- Deputy Director Of Consolidation, Barabanki & Others
 
Counsel for Petitioner :- Pradeep Kumar Tiwari,Mahendra Kumar Dixit
 
Counsel for Respondent :- C.S.C.,Azad Khan,S.P. Maurya,Y.K. Sharma
 

 
Hon'ble Sibghat Ullah Khan,J.

Put up as fresh on 09.12.2013. Learned counsel for the respondent states that on the next date he will be filing complete documents to show that through the impugned order no substantial loss has been caused to the petitioner. On the next date a legible map must also be filed by the petitioner. On page 43 and 44 copies of map has been filed which are not at all legible.

Order Date :- 3.12.2013

mks

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