Citation : 2013 Latest Caselaw 7268 ALL
Judgement Date : 3 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- MISC. SINGLE No. - 234 of 2012 Petitioner :- Jai Prakash Tewari And Others Respondent :- Board Of Revenue U.P. Lucknow And Others Counsel for Petitioner :- Vijay Dixit,Gopal Kishna Pathak Counsel for Respondent :- C.S.C.,R.N. Gupta Hon'ble Sibghat Ullah Khan,J.
List on 12.12.2013.
Order Date :- 3.12.2013
mks
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