U.P.Work Charge Karmachari Union vs State Of U.P. And Others
2013 Latest Caselaw 7253 ALL

Citation : 2013 Latest Caselaw 7253 ALL
Judgement Date : 2 December, 2013

Allahabad High Court

U.P.Work Charge Karmachari Union vs State Of U.P. And Others on 2 December, 2013

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 1356 of 1994
 

 
Petitioner :- U.P.Work Charge Karmachari Union
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- D.R.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

List has been revised.

No one appears on behalf of the petitioner to press this petition.

Petition is accordingly dismissed for non prosecution.

Interim order, if any, stands discharged.

Order Date :- 2.12.2013

I.A. Siddiqui

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