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Dr. Lal Ji Singh vs National Commission For ...
2013 Latest Caselaw 7252 ALL

Citation : 2013 Latest Caselaw 7252 ALL
Judgement Date : 2 December, 2013

Allahabad High Court
Dr. Lal Ji Singh vs National Commission For ... on 2 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 59806 of 2013
 

 
Petitioner :- Dr. Lal Ji Singh
 
Respondent :- National Commission For Scheduled Castes And 8 Others
 
Counsel for Petitioner :- Harshita Raghuvanshi,Ravikant
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Verma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Sanjeev Singh appearing on behalf of the respondent nos. 1 and 2 are present.

Counter affidavit is filed by Sri Manoj Kumar Verma appearing on behalf of the respondent nos. 8 and 9 is taken on record.

Learned Standing Counsel appearing on behalf of respondent nos. 3 to 7 prays for and is granted two weeks time to file counter affidavit.

Rejoinder affidavit be filed by two weeks thereafter.

List on 8.1.2014.

Interim order to continue till then.

Order Date :- 2.12.2013

Priyanka

 

 

 
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