Citation : 2013 Latest Caselaw 7251 ALL
Judgement Date : 2 December, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 6 Case :- SERVICE SINGLE No. - 6913 of 2013 Petitioner :- Rakesh Kumar Singh And 17 Ors. Respondent :- State Of U.P. Thru The Prin Secy.Secondary Edu. & Others Counsel for Petitioner :- S.K. Chaudhary,Kapil Misra Counsel for Respondent :- C.S.C.,M.M. Asthana Hon'ble Shabihul Hasnain,J.
Heard Sri Kapil Misra, learned counsel for the petitioners and Sri M. M. Asthana for opposite party No.s 2 and 3.
The supplementary affidavit filed today is taken on record.
Sri Asthana is granted a week's time to file counter affidavit. List this case after ten days.
Order Date :- 2.12.2013
RKM.
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