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Ali Safdar Anhsari And Others vs State Of U.P. Through The ...
2013 Latest Caselaw 7248 ALL

Citation : 2013 Latest Caselaw 7248 ALL
Judgement Date : 2 December, 2013

Allahabad High Court
Ali Safdar Anhsari And Others vs State Of U.P. Through The ... on 2 December, 2013
Bench: Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 2986 of 2010
 

 
Petitioner :- Ali Safdar Anhsari And Others
 
Respondent :- State Of U.P. Through The Principal Secy.Administration Lko.
 
Counsel for Petitioner :- G.C.Verma
 
Counsel for Respondent :- C.S.C.,Amit Bose,Manjive Shukla,Prem Chandra,Rajnish Kumar,Ramesh Pandey
 

 
Hon'ble Rakesh Srivastava,J.

Adjourned on the request of Sri G.C. Verma, learned Counsel for the petitioner, list in the next cause list.

Order Date :- 2.12.2013

I.A. Siddiqui

 

 

 
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