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M/S Vandana Automobiles vs Bharat Petroleum Corp. Ltd. And ...
2013 Latest Caselaw 7246 ALL

Citation : 2013 Latest Caselaw 7246 ALL
Judgement Date : 2 December, 2013

Allahabad High Court
M/S Vandana Automobiles vs Bharat Petroleum Corp. Ltd. And ... on 2 December, 2013
Bench: Arun Tandon, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 72805 of 2010
 

 
Petitioner :- M/S Vandana Automobiles
 
Respondent :- Bharat Petroleum Corp. Ltd. And Others
 
Counsel for Petitioner :- Lm. Singh,Ravi Kiran Jain
 
Counsel for Respondent :- S.C.,Prakash Padia
 

 
Hon'ble Arun Tandon,J.

Hon'ble Anjani Kumar Mishra,J.

On the request of the learned counsel for the parties, put up on 6.12.2013.

Order Date :- 2.12.2013

Priyanka

 

 

 
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