Suresh Chandra vs State Of U.P. Through Principal ...
2013 Latest Caselaw 7245 ALL

Citation : 2013 Latest Caselaw 7245 ALL
Judgement Date : 2 December, 2013

Allahabad High Court

Suresh Chandra vs State Of U.P. Through Principal ... on 2 December, 2013

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 3064 of 2010
 

 
Petitioner :- Suresh Chandra
 
Respondent :- State Of U.P. Through Principal Secy. Dept.Of Home And Ors.
 
Counsel for Petitioner :- G.K.Pandey,N.K.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

Learned counsel for the petitioner prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 2.12.2013

I.A. Siddiqui

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