Sahab Yadav vs State Of U.P.
2013 Latest Caselaw 7243 ALL

Citation : 2013 Latest Caselaw 7243 ALL
Judgement Date : 2 December, 2013

Allahabad High Court

Sahab Yadav vs State Of U.P. on 2 December, 2013

Bench: Ravindra Singh, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL No. - 4756 of 2013
 

 
Appellant :- Sahab Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Yadav,Rajiv Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mahesh Chandra Tripathi,J.

The office has not printed the details of connected Criminal Appeal No. 5124 of 2013.

List on 16.12.2013 showing the details of connected Criminal Appeal No. 5124 of 2013 along with lower court record, if it is received.

Order Date :- 2.12.2013

RPD

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