Ravi Shankar vs State Of U.P. Through The ...
2013 Latest Caselaw 7242 ALL

Citation : 2013 Latest Caselaw 7242 ALL
Judgement Date : 2 December, 2013

Allahabad High Court

Ravi Shankar vs State Of U.P. Through The ... on 2 December, 2013

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 8997 of 2010
 

 
Petitioner :- Ravi Shankar
 
Respondent :- State Of U.P. Through The Principal Secy. Revenue Dept.Lko.
 
Counsel for Petitioner :- S.K.Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

As prayed by the learned Standing Counsel list in the next cause list.

Order Date :- 2.12.2013

I.A. Siddiqui

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