Abdul Hafiz Khan vs State Of U.P. Through Secy.Home ...
2013 Latest Caselaw 7240 ALL

Citation : 2013 Latest Caselaw 7240 ALL
Judgement Date : 2 December, 2013

Allahabad High Court

Abdul Hafiz Khan vs State Of U.P. Through Secy.Home ... on 2 December, 2013

Bench: Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- SERVICE SINGLE No. - 3265 of 1992
 

 
Petitioner :- Abdul Hafiz Khan
 
Respondent :- State Of U.P. Through Secy.Home Lucknow And Ors
 
Counsel for Petitioner :- R.C.Gupta,Ghaus Beg,Q.M.Haq
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rakesh Srivastava,J.

On the request of learned Standing Counsel, list this case in the next cause list, in order to enable the learned Counsel for the petitioner to file an amendment copy of the writ petition after service of the same upon the learned Standing Counsel.

Order Date :- 2.12.2013

I.A. Siddiqui

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