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Virendra Kumar & 3 Ors. vs State Of U.P. Through Prin. Secy. ...
2013 Latest Caselaw 7239 ALL

Citation : 2013 Latest Caselaw 7239 ALL
Judgement Date : 2 December, 2013

Allahabad High Court
Virendra Kumar & 3 Ors. vs State Of U.P. Through Prin. Secy. ... on 2 December, 2013
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SERVICE SINGLE No. - 7161 of 2013
 

 
Petitioner :- Virendra Kumar & 3 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Nagar Vikas Lko. & Ors.
 
Counsel for Petitioner :- Farooq Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

On the request of petitioner counsel, list this case in the next week as fresh.

Order Date :- 2.12.2013

RKM.

 

 

 
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