Dr. Kamlesh Shahi And Others vs State Of U.P. And Others
2013 Latest Caselaw 5309 ALL

Citation : 2013 Latest Caselaw 5309 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Dr. Kamlesh Shahi And Others vs State Of U.P. And Others on 30 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 19669 of 2012
 

 
Petitioner :- Dr. Kamlesh Shahi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ajay Shankar,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

The case is passed over on the illness-slip of Sri D.K. Srivastava, Advocate.

Order Date :- 30.8.2013

Download the LatestLaws.com Mobile App