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Karan Lal Agrawal vs State Of U.P. & Others
2013 Latest Caselaw 5304 ALL

Citation : 2013 Latest Caselaw 5304 ALL
Judgement Date : 30 August, 2013

Allahabad High Court
Karan Lal Agrawal vs State Of U.P. & Others on 30 August, 2013
Bench: Rajes Kumar, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 37554 of 2012
 

 
Petitioner :- Karan Lal Agrawal
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Shailendra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

From the perusal of the record, it appears that the notices have already been issued to respondent nos. 4, 5 and 6 and the petitioner has not taken steps. Let the petitioner take steps to serve the respondent nos. 4, 5 and 6 within a period of 10 days by registered post.

Order Date :- 30.8.2013

OP

 

 

 
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