Dwarika Prasad Jaiswal vs State Of U.P. And Another
2013 Latest Caselaw 5299 ALL

Citation : 2013 Latest Caselaw 5299 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Dwarika Prasad Jaiswal vs State Of U.P. And Another on 30 August, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 27996 of 2013
 

 
Applicant :- Dwarika Prasad Jaiswal
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Lav Srivastava,V.P. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant is permitted to withdraw this application with liberty to file fresh.

Order Date :- 30.8.2013

Abhishek Sri.

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