Munna Lal Rastogi vs State Of U.P.
2013 Latest Caselaw 5295 ALL

Citation : 2013 Latest Caselaw 5295 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Munna Lal Rastogi vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3619 of 2013
 

 
Appellant :- Munna Lal Rastogi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.D. Dwivedi,Navin Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 30th September, 2013.

In the meantime learned AGA is directed to file written objection under first proviso to Section 389 Cr.P.C.

Order Date :- 30.8.2013

Mustaqeem.

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