Mohammadabad Rafique @ Bijli vs State Of U.P.
2013 Latest Caselaw 5293 ALL

Citation : 2013 Latest Caselaw 5293 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Mohammadabad Rafique @ Bijli vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3662 of 2013
 

 
Appellant :- Mohammadabad Rafique @ Bijli
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- G.C. Pant
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed put up on 2nd September, 2013 as unlisted.

Order Date :- 30.8.2013

Mustaqeem.

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