Bharat Pumps And Compressors ... vs Anand Kumar & Others
2013 Latest Caselaw 5289 ALL

Citation : 2013 Latest Caselaw 5289 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Bharat Pumps And Compressors ... vs Anand Kumar & Others on 30 August, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 76489 of 2011
 

 
Petitioner :- Bharat Pumps And Compressors Limited
 
Respondent :- Anand Kumar & Others
 
Counsel for Petitioner :- P.K. Sinha,Naveen Sinha
 
Counsel for Respondent :- Sandeep Singh,Jitendra Kumar,S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

The case is passed over on the illness-slip of Sri P.K. Sinha, Advocate.

Order Date :- 30.8.2013

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