Mandhuman @ Vinod @ Mama vs State Of U.P.
2013 Latest Caselaw 5287 ALL

Citation : 2013 Latest Caselaw 5287 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Mandhuman @ Vinod @ Mama vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 366 of 2013
 

 
Appellant :- Mandhuman @ Vinod @ Mama
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of appellant in support of the appeal.

This appeal is reported to be filed beyond time by 40 days.

Learned AGA prays for and is granted three weeks' time to file counter affidavit to the affidavit filed in support of the delay condonation application.

List this case in the week commencing 23rd September, 2013.

Order Date :- 30.8.2013

Mustaqeem.

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