Citation : 2013 Latest Caselaw 5286 ALL
Judgement Date : 30 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL DEFECTIVE No. - 357 of 2013 Appellant :- Rashid & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- R.K. Shukla Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Connect along with Criminal Appeal No.3177 of 2013, Julfakar Vs. State of U.P. and put up on 3rd September, 2013 as unlisted.
Order Date :- 30.8.2013
Mustaqeem.
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