Raja Ram vs State Of U.P.
2013 Latest Caselaw 5285 ALL

Citation : 2013 Latest Caselaw 5285 ALL
Judgement Date : 30 August, 2013

Allahabad High Court

Raja Ram vs State Of U.P. on 30 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3661 of 2013
 

 
Appellant :- Raja Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Misra,Viresh Misra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of appellant in support of the appeal.

Admit.

Summon the lower court record.

List in the week commencing 30th September, 2013.

In the meantime learned AGA shall file written objections under first proviso to Section 389 Cr.P.C.

Order Date :- 30.8.2013

Mustaqeem.

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