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Reeta Devi And 5 Others vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 5265 ALL

Citation : 2013 Latest Caselaw 5265 ALL
Judgement Date : 29 August, 2013

Allahabad High Court
Reeta Devi And 5 Others vs State Of U.P. Thru Secy. And 4 ... on 29 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41295 of 2013
 

 
Petitioner :- Reeta Devi And 5 Others
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Dinesh Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

         Pursuant to the Order dated 31st July, 2013, the case has been put up today as a fresh case.

        Supplementary Affidavit, as mentioned in the Order dated 31st July, 2013, has been filed today on behalf of the petitioner. 

       Sri Dinesh Mishra, learned counsel for the petitioner prays for time to file further Supplementary Affidavit for bringing on record more details in regard to each of the petitioners.

        Let this be done by the next date fixed in the matter.

        List this case on 25th September, 2013.

Order Date :- 29.8.2013

Priyanka

 

 

 
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