Dharmendra Singh Katheriya vs The State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5261 ALL

Citation : 2013 Latest Caselaw 5261 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Dharmendra Singh Katheriya vs The State Of U.P. Thru Secy. And 2 ... on 29 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40985 of 2013
 

 
Petitioner :- Dharmendra Singh Katheriya
 
Respondent :- The State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Nitin Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 30th July, 2013, the case has been put up today as a fresh case.

Sri Nitin Kumar Singh, learned counsel for the petitioner prays for and is granted 48 hours' time for making the necessary impleadment as per the direction given in the Order dated 30th July, 2013.

Sri Nitin Kumar Singh, learned counsel for the petitioner prays for further time for filing Supplementary Affidavit, as mentioned in the Order dated 30th July, 2013.

Let this be done by the next date fixed in the matter.

Put up as fresh on 23rd September, 2013.

Order Date :- 29.8.2013

Priyanka