M/S Sunita Mittal, Fair Price Shop ... vs The State Of U.P. And Another
2013 Latest Caselaw 5260 ALL

Citation : 2013 Latest Caselaw 5260 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

M/S Sunita Mittal, Fair Price Shop ... vs The State Of U.P. And Another on 29 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40761 of 2013
 

 
Petitioner :- M/S Sunita Mittal, Fair Price Shop Dealer
 
Respondent :- The State Of U.P. And Another
 
Counsel for Petitioner :- J.P. Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 29th July, 2013, the case has been put up today as a fresh case.

Learned Standing Counsel, appearing for the the respondents, prays for further time to do the needful, as mentioned in the Order dated 29th July, 2013.

Let this be done by the next date fixed in the matter.

Put up as fresh on 19th September, 2013.

Order Date :- 29.8.2013

Priyanka

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