Citation : 2013 Latest Caselaw 5259 ALL
Judgement Date : 29 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 3603 of 2013 Appellant :- Harkesh & Another Respondent :- State Of U.P. Counsel for Appellant :- Chandra Shekhar Mishra Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
As prayed put up this case on Monday i.e. 02nd September, 2013 as unlisted.
Order Date :- 29.8.2013
Dev/-
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