Tariq Maqbool And Ors. vs State Of U.P.Thru Secy & Ors.
2013 Latest Caselaw 5257 ALL

Citation : 2013 Latest Caselaw 5257 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Tariq Maqbool And Ors. vs State Of U.P.Thru Secy & Ors. on 29 August, 2013

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - A No. - 4275 of 2013
 

 
Petitioner :- Tariq Maqbool And Ors.
 
Respondent :- State Of U.P.Thru Secy & Ors.
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,G.K.Singh,V.K.Singh
 

 
Hon'ble Manoj Misra,J.

Petition is dismissed.

For order, see my order of date passed in Writ A No. 4273 of 2013 on separate sheets.

Order Date :- 29.8.2013

Sunil Kr Tiwari

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