Mohd. Sabir vs State Of U.P. And 2 Others
2013 Latest Caselaw 5255 ALL

Citation : 2013 Latest Caselaw 5255 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Mohd. Sabir vs State Of U.P. And 2 Others on 29 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43206 of 2013
 

 
Petitioner :- Mohd. Sabir
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- V.K. Dwivedi,C.B. Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 24th September, 2013 so as to enable him to do the needful as mentioned in the Order dated 7th August, 2013.

Order Date :- 29.8.2013

Priyanka

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