Smt. Manju vs State Of U.P.
2013 Latest Caselaw 5253 ALL

Citation : 2013 Latest Caselaw 5253 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Smt. Manju vs State Of U.P. on 29 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3599 of 2013
 

 
Appellant :- Smt. Manju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiva Kant Awasthi,Sudeep Pathak
 
Counsel for Respondent :- Govt. Advocate,Santosh Kumar Nigam
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of the appellant's counsel put up this case on 02nd September, 2013 as unlisted.

Order Date :- 29.8.2013

Dev/-

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