Bhoore Lal vs State Of U.P. And 2 Ors.
2013 Latest Caselaw 5247 ALL

Citation : 2013 Latest Caselaw 5247 ALL
Judgement Date : 29 August, 2013

Allahabad High Court

Bhoore Lal vs State Of U.P. And 2 Ors. on 29 August, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 23041 of 2013
 

 
Applicant :- Bhoore Lal
 
Opposite Party :- State Of U.P. And 2 Ors.
 
Counsel for Applicant :- Rajesh Kumar Dubey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one appeared for the appellant.

List in the next cause list.

Order Date :- 29.8.2013

Dev/-

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