Commissioner Of Income Tax ... vs Shri Subrata Roy, Lucknow
2013 Latest Caselaw 5232 ALL

Citation : 2013 Latest Caselaw 5232 ALL
Judgement Date : 27 August, 2013

Allahabad High Court

Commissioner Of Income Tax ... vs Shri Subrata Roy, Lucknow on 27 August, 2013

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- INCOME TAX APPEAL No. - 60 of 2006
 

 
Appellant :- Commissioner Of Income Tax (Central), Kanpur
 
Respondent :- Shri Subrata Roy, Lucknow
 
Counsel for Appellant :- D D Chopra
 
Counsel for Respondent :- Wasquddin Ahmad
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Allowed (Partly) vide order of date passed in ITA No. 59 of 2006, on separate-sheets.

Order Date :- 27.8.2013

Rakesh/-

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