Dr C Daniel vs State Of U.P.Thru Secy Secondary ...
2013 Latest Caselaw 5182 ALL

Citation : 2013 Latest Caselaw 5182 ALL
Judgement Date : 23 August, 2013

Allahabad High Court

Dr C Daniel vs State Of U.P.Thru Secy Secondary ... on 23 August, 2013

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 848 of 2013
 

 
Petitioner :- Dr C Daniel
 
Respondent :- State Of U.P.Thru Secy Secondary Education And Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Santosh Kumar Yadav
 

 
Hon'ble Manoj Misra,J.

Allowed.

For order, see my order of date passed in Writ A No. 648 of 2013 on separate sheets.

Order Date :- 23.8.2013

Sunil Kr Tiwari

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