Provincial Rakshak Dal Sangh vs Director General Prantiya ...
2013 Latest Caselaw 5169 ALL

Citation : 2013 Latest Caselaw 5169 ALL
Judgement Date : 22 August, 2013

Allahabad High Court

Provincial Rakshak Dal Sangh vs Director General Prantiya ... on 22 August, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 52647 of 1999
 

 
Petitioner :- Provincial Rakshak Dal Sangh
 
Respondent :- Director General Prantiya Rakshak Dal & Others
 
Counsel for Petitioner :- Ranjit Saxena,D.C.Tripathi,D.L. Tripathi,G.S.Dubey,M. Gupta,Manish Goyal,Mohd.Irfan
 
Counsel for Respondent :- C.S.C.,A.K.Nigam,B.N.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Learned Standing Counsel is present.

List in the next cause list.

Order Date :- 22.8.2013

Priyanka

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