Citation : 2013 Latest Caselaw 5163 ALL
Judgement Date : 20 August, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 43793 of 2013 Petitioner :- Shailesh Kumar Mishra Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Bhanu Pratap Singh Counsel for Respondent :- C.S.C.,Rakesh Bahadur Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Case called out.
None is present for the petitioner.
Put-up as fresh before the appropriate Bench on 10th September, 2013.
Order Date :- 20.8.2013
Priyanka
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