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M/S Singh Vahini Cold Storage Pvt. ... vs U.P. Power Corporation And ...
2013 Latest Caselaw 5158 ALL

Citation : 2013 Latest Caselaw 5158 ALL
Judgement Date : 20 August, 2013

Allahabad High Court
M/S Singh Vahini Cold Storage Pvt. ... vs U.P. Power Corporation And ... on 20 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 42745 of 2013
 

 
Petitioner :- M/S Singh Vahini Cold Storage Pvt. Ltd.
 
Respondent :- U.P. Power Corporation And Another
 
Counsel for Petitioner :- Devendra Kumar Tiwari
 
Counsel for Respondent :- Amrit Lal Yadav
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

          Case called out.

          None is present for the petitioner.

         Put-up as fresh before the appropriate Bench on 10th September, 2013.

Order Date :- 20.8.2013

Priyanka

 

 

 
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