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Madhu Gupta And Another vs State Of U.P. And 4 Others
2013 Latest Caselaw 5156 ALL

Citation : 2013 Latest Caselaw 5156 ALL
Judgement Date : 20 August, 2013

Allahabad High Court
Madhu Gupta And Another vs State Of U.P. And 4 Others on 20 August, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41161 of 2013
 

 
Petitioner :- Madhu Gupta And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Pramod Kumar
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad,Ms. Priyanka Midha,Rajesh Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

          Case called out.

          None is present for the petitioners.

         Put-up as fresh before the appropriate Bench on 9th September, 2013.

Order Date :- 20.8.2013

Priyanka

 

 

 
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