Prahlad vs State Of U.P. Thru Secy. And 2 ...
2013 Latest Caselaw 5152 ALL

Citation : 2013 Latest Caselaw 5152 ALL
Judgement Date : 20 August, 2013

Allahabad High Court

Prahlad vs State Of U.P. Thru Secy. And 2 ... on 20 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40554 of 2013
 

 
Petitioner :- Prahlad
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Bijendra Kumar Mishra,Gaurav Kumar Chaturvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Put-up as fresh on 17th September, 2013.

Order Date :- 20.8.2013

Priyanka

Download the LatestLaws.com Mobile App