Dinesh Chand Tiwari vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 5145 ALL

Citation : 2013 Latest Caselaw 5145 ALL
Judgement Date : 20 August, 2013

Allahabad High Court

Dinesh Chand Tiwari vs State Of U.P. Thru Secy. And 4 ... on 20 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 40275 of 2013
 

 
Petitioner :- Dinesh Chand Tiwari
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- S.S. Shukla
 
Counsel for Respondent :- C.S.C.,S.P. Singh,Satendra Pratap Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Put-up as fresh before the appropriate Bench on 9th September, 2013.

Order Date :- 20.8.2013

Priyanka

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