M/S Nav Bharat International Ltd. vs State Of U.P. And 3 Others
2013 Latest Caselaw 5135 ALL

Citation : 2013 Latest Caselaw 5135 ALL
Judgement Date : 20 August, 2013

Allahabad High Court

M/S Nav Bharat International Ltd. vs State Of U.P. And 3 Others on 20 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 41518 of 2013
 

 
Petitioner :- M/S Nav Bharat International Ltd.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shubham Agrawal,Bharat Ji Agrawal
 
Counsel for Respondent :- C.S.C.,B.D.Mandhyan,Satish Mandhyan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioner.

Put-up as fresh before the appropriate Bench on 9th September, 2013.

Order Date :- 20.8.2013

Priyanka

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