Munifa And Anr. vs State Of U.P. And 6 Others
2013 Latest Caselaw 5132 ALL

Citation : 2013 Latest Caselaw 5132 ALL
Judgement Date : 20 August, 2013

Allahabad High Court

Munifa And Anr. vs State Of U.P. And 6 Others on 20 August, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 43225 of 2013
 

 
Petitioner :- Munifa And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Anil Tiwari
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar Singh,Shivam Yadav
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out.

None is present for the petitioners.

Put-up as fresh before the appropriate Bench on 10th September, 2013.

Order Date :- 20.8.2013

Priyanka

Download the LatestLaws.com Mobile App